Ghulam Ahmad Kuthoo vs Union Territory Of Jammu And Kashmir
2026 Latest Caselaw 1632 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Ahmad Kuthoo vs Union Territory Of Jammu And Kashmir on 24 March, 2026

                                                                   Serial No. 03
                                                                  Suppl. Cause List

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR


                              CRM(M) 151/2020
                       CrlM(1429/2021) CrlM(566/2020)
                               CrlM(567/2020)

Ghulam Ahmad Kuthoo
                                                   ...Appellant(s)\Petitioner(s)
                                   Through: -
                                    None.
                                        V/s
Union Territory of Jammu and Kashmir
th. Police Station Harwan and Anr.
                                                               ... Respondent(s)

Through: -

Ms. Maha Majeed, Assisting Counsel vice Mr. Mohsin S. Qadiri, Sr. AAG.

CORAM: HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE.

(ORDER) 24.03.2026

There is no representation on behalf of the petitioner.

Adjourned.

Be listed on 31st of March, 2026.

(SHAHZAD AZEEM) JUDGE SRINAGAR March 24th, 2026 Showkat Khan