Ut Through Police Station Yaripora vs Mukhtar Ahmad Bhat Alias Pinto Rashid ...
2026 Latest Caselaw 1596 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ut Through Police Station Yaripora vs Mukhtar Ahmad Bhat Alias Pinto Rashid ... on 23 March, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 17
                                                                                Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR
                                                     CrlM No. 294/2026 in
                                                     CrlA(AS) No. 10/2026

                UT through Police Station Yaripora
                                                                        ..... Appellant/petitioner(s)
                                                     Through: -
                                             Mr. Jahanir Ahmad Dar, GA

                                                  V/S
                Mukhtar Ahmad Bhat Alias Pinto Rashid Bhat
                                                                               ..... Respondent(s)

Through: -

None

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 23.03.2026

01. Notice to the respondent returnable within a period of four weeks.

Requisites within one week.

02. List on 08.05.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 23.03.2026 "Mohammad Yasin Dar"