State Through Sho P/S Kangan vs Sajad Ahmad Bhat And Others
2026 Latest Caselaw 1504 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

State Through Sho P/S Kangan vs Sajad Ahmad Bhat And Others on 12 March, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                   S. No. 10
                                                                                   Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                        CRAA 21/2017

                         STATE THROUGH SHO P/S KANGAN
                                                                           ...Petitioner(s)/Appellant(s)
                         Through: Mr. Allau Ud Din Ganai, AAG vice
                                  Mr. H. Aman Ali, Dy. AG
                                                              Vs.
                           SAJAD AHMAD BHAT AND OTHERS
                                                                            ...Respondent(s)
                         Through: Mr. Bilal Ahmad Malla, Advocate for R-1
                                  Ms. Umiya Zehra, Advocate for R- 2 and 3.
                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                           ORDER

12.03.2026

Due to non-availability of Mr. H. Aman Ali, Dy. AG, matter could not be considered. Adjourned.

List on 28.05.2026.

                                                  (SHAHZAD AZEEM)         (SINDHU SHARMA)
                                                          JUDGE                        JUDGE
                    SRINAGAR
                    12.03.2026
                    "Imtiyaz"