Rayees Ahmad Mir And Another vs State Of J And K And Others
2026 Latest Caselaw 1502 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Rayees Ahmad Mir And Another vs State Of J And K And Others on 12 March, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                   S. No. 11
                                                                                   Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                   CRA 9900004/2017 c/w
                                                 CRA 4/2017, CRREF 15/2017

                         RAYEES AHMAD MIR AND ANOTHER
                                                                           ...Petitioner(s)/Appellant(s)
                         Through: Ms. Nida Nazir, Advocate vice
                                  Mr. S. T. Hussain, Sr. Advocate
                                                              Vs.
                           STATE OF J AND K AND OTHERS
                                                                           ...Respondent(s)
                         Through: Mr. Ilyas Laway, GA

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                           ORDER

12.03.2026

Adjournment is sought on the ground that Mr. S. T. Hussain, learned Sr. Counsel for the appellants is not available. Adjourned.

List on 28.05.2026.

                                                  (SHAHZAD AZEEM)         (SINDHU SHARMA)
                                                          JUDGE                        JUDGE
                    SRINAGAR
                    12.03.2026
                    "Imtiyaz"