Khurshid Ahmad Ganai vs State Of J&K And Ors
2026 Latest Caselaw 1476 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Khurshid Ahmad Ganai vs State Of J&K And Ors on 11 March, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                             S. No. 44
                                                                             Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                               LPAW No. 75/2011

           Khurshid Ahmad Ganai                                      ...Appellant/Petitioner(s)

            Through: Mr. Q. R. Shamus, Advocate
                                                        Vs.

           State of J&K and Ors.                                              ...Respondent(s)

           Through: Ms. Maha Majeed, Assisting Counsel for R-1 to R-5
                    Mr. A. Hanan, Advocate for R-6 to R-10
           CORAM:
                   HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                   HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                   ORDER

11.03.2026 On the joint request of learned counsel for the parties, list this matter on 09.04.2026.

                                   (SHAHZAD AZEEM)                   (SINDHU SHARMA)
                                           JUDGE                              JUDGE

              SRINAGAR
              11.03.2026
              Manzoor