Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Anoop Dutta vs Ut Of J&K And Others
2026 Latest Caselaw 1460 J&K

Citation : 2026 Latest Caselaw 1460 J&K
Judgement Date : 11 March, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Anoop Dutta vs Ut Of J&K And Others on 11 March, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                       Sr.No. 38

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU
CJ Court
                  Case : WP(C) No. 1307/2023
                                        c/w
                                       CM (M) No. 29/2023, CM (M) No. 113/2023
                                        CM (M) No. 219/2023,WP(C) No. 2515/2023
                                       WP(C) No. 2863/2023,WP(C) No. 2901/2023
                                       WP(C) No. 2988/2023,Ref (C) No. 1/2024
                                        CM (M) No. 8/2024,WP(C) No. 716/2024
                                        WP(C) No. 779/2024, WP(C) No. 800/2024
                                        WP(C) No. 927/2024,WP(C) No. 1029/2024
                                        WP(C) No. 1060/2024,WP(C) No. 1123/2024
                                        WP(C) No. 1335/2024,WP(C) No. 1522/2024
                                        WP(C) No. 1584/2024,WP(C) No. 2399/2024
                                        WP(C) No. 2813/2024,WP(C) No. 2834/2024
                                        WP(C) No. 2872/2024,WP(C) No. 2940/2024
                                        WP(C) No. 2952/2024,WP(C) No. 1/2025
                                        CM (M) No. 38/2025,CM (M) No. 137/2025
                                        CM (M) No. 259/2025,WP(C) No. 317/2025
                                        WP(C) No. 362/2025,WP(C) No. 416/2025
                                         WP(C) No. 525/2025,WP(C) No. 613/2025
                                         WP(C) No. 864/2025,WP(C) No. 1000/2025
                                         WP(C) No. 1179/2025,WP(C) No. 1693/2025
                                         WP(C) No. 1783/2025,WP(C) No. 2078/2025
                                         WP(C) No. 2322/2025,WP(C) No. 2448/2025
                                         WP(C) No. 3079/2025,WP(C) No. 3191/2025
                                         WP(C) No. 14/2026

Anoop Dutta                                               ..... Appellant/Petitioner(s)

                             Through: Mr. R.S.Thakur, Sr. Advocate with
                                      Mr. Vasharan Thakur, Advocate
                                      Mr. Rohit Kohli, Sr. Advocate with
                                      Mr. Raghav Gaind, Advocate
                                      Mr. Rahul Sharma, Advocate
                                      Mr. Bhavesh Bhushan, Advocate
                                      Mr. Sachin Dogra, Advocate
                                      Mr. Rohit Verma, Advocate
                                      Mr. Govind Raina, Advocate
                                      Mr. Sandeep Singh, Advocate
                                      Mr. Ajay Sharma, Advocate
                                      Mr. Pawan Dev Singh, Advocate
                                      Mr. Rahul Aggarwal, Advocate
                                      Mr. Faiz-Ul-Arif Fahmi, Advocate
                                      Mr. Rahul Parihar, Advocate
                                      Ms. Deepali Kapoor, Advocate
                                      Mr. Siddhant Gupta, Advocate

                        Vs

UT of J&K and others                                              ..... Respondent(s)

                             Through: Mr. Vishal Sharma, DSGI with
WP(C) No. 1307/2023                                                                Page 1 of 2
a/w connected matters
                                                  Mr. Karan Sharma, CGSC
                                                 Mr. T.M. Shamsi, DSGI (From Srinagar)
                                                 Ms. Monika Kohli, Sr.AAG
                                                 Mr. Mohsin Qadri, Sr.AAG (From Srinagar)
                                                 Mr. Jatinder Choudhary, Advocate
                                                 Mr. Dhiraj Choudhary, Advocate
                                                 Ms. Rozina Afzal, Advocate
                                                 Mr. Mazher Ali Khan, Advocate
                                                 Ms. Seema Khajuria, Sr. Advocate with
                                                 Ms. Snigdha Shekhar, Advocate
                                                 Mr. Vijay Gupta, Advocate

            Coram:           HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                   ORDER

11.03.2026 CM (M) No. 38/2025 :

Be placed before another Bench, of which one of us (Rajnesh Oswal-J), is not a member.

a/w Connected matters List on 24.03.2026.

( (RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE

Jammu :

11.03.2026 Pawan Chopra/Secy

2026.03.11 15:55 I attest to the a/w connected accuracy and matters integrity of this document

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter