State Of J And K Through A.A.G vs Shahnawaz Khan & Ors
2026 Latest Caselaw 1426 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

State Of J And K Through A.A.G vs Shahnawaz Khan & Ors on 11 March, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                               Serial No. 08
                                                                              REGULAR CAUSE LIST

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR

                                                    CRAA 32/2011
                                                  IA(1/2011[384/2011])

                         State of J And K Through A.A.G              ...Appellant/Petitioner(s)

                         Through:      Mr. Bikramdeep Singh, Dy. AG.

                                                            Vs.

                          Shahnawaz Khan & Ors.                                   ...Respondent(s)

                         Through:      Mr. Hilal Noorani, Advocate for R-3 and 4.

                          CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                                        ORDER

11.03.2026

01. As per the report of the Registry, the respondent No. 1 has died during the pendency of this appeal. Accordingly, the proceedings against the respondent No. 1 shall stand abated.

02. Mr. Hilal Noorani, learned counsel has caused appearance on behalf of respondent Nos. 3 and 4. He seeks some time for filing of Power of Attorney on behalf of said respondents.

03. Time as prayed for is granted.

04. Respondent No. 2 has also been duly served. Await his appearance.

05. List for final hearing on 7th May, 2026.

                                         (SHAHZAD AZEEM)                 (SINDHU SHARMA)
                                              JUDGE                           JUDGE
                         SRINAGAR:
                         11.03.2026
                         "HAMID"