Union Territory Of J&K And Ors vs Jammu And Kashmir Ladakh Pensionary
2026 Latest Caselaw 1376 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Of J&K And Ors vs Jammu And Kashmir Ladakh Pensionary on 10 March, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                               S. No. 3
                                                                               Regular Cause List
                  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                WP(C) No. 1185/2025 C/w WP(C) No. 1617/2025
           Union Territory of J&K and Ors.                           ...Appellant/Petitioner(s)

            Through: None
                                                        Vs.

           Jammu and Kashmir Ladakh Pensionary                                 ...Respondent(s)
           United Front

            Through: Mr. N. A. Dendroo, Advocate in WP(C) No. 1185/2025 for R-3
                                Ms. Asma Rashid, Advocate in WP(C) No. 1617/2025 for
                                respondents
           CORAM:
                HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                HON'BLE MR JUSTICE SHAHZAD AZEEM, JUDGE
                                                    ORDER

10.03.2026 WP(C) No. 1185/2025:

None for petitioners Mr. N. A. Dendroo, Advocate for R-3.

01. Four weeks' further time is granted to respondents to file reply.

02. List on 27.04.2026.

WP(C) No. 1617/2025:

None for petitioners Ms. Asma Rashid, Advocate for respondents.

03. Notice.

04. Ms. Asma Rashid, Advocate, waives notice on behalf of respondents.

She shall file reply by the next date of hearing.

05. List as above.

                                     (SHAHZAD AZEEM)                  (SINDHU SHARMA)
                                             JUDGE                             JUDGE

              SRINAGAR
              10.03.2026
              Manzoor