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Serial No.2 vs Cantonment Board & Ors
2026 Latest Caselaw 99 J&K

Citation : 2026 Latest Caselaw 99 J&K
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Serial No.2 vs Cantonment Board & Ors on 29 January, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                      Serial No.21

                                                            2023:JKLHC-JMU:2687
        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

Case: SWP No.985/2006

Romesh Chander                                  .....Petitioner(s)

                  Through: Mr. Rakesh Chargotra, Sr. Advocate
                           with Mr. Abhishek Verma, Advocate

             Vs

Cantonment Board & Ors.
                                              ..... Respondent(s)
                  Through: Mr. Jasbir Singh Jasrotia, Advocate

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                            ORDER

29.01.2026

1. Due to paucity of time, the matter could not be heard

today.

2. Adjourned.

3. List on 26.02.2026.

(Sanjay Dhar) Judge Jammu 29.01.2026 Sneha

 
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