Veena Sharma vs State Of J&K And Others
2026 Latest Caselaw 97 J&K

Jammu & Kashmir High Court

Veena Sharma vs State Of J&K And Others on 29 January, 2026

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                             Sr. No. 01



         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

OWP No. 220/2009
CM No. 7924/2025

Veena Sharma                                              .....Applicant(s)/Petitioner(s)

                                     Through :- Mr. D.R Khajuria, Advocate

                           v/s
State of J&K and others                                              .....Respondent(s)

                                     Through :- None


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                       ORDER

29.01.2026

List on 13.02.2026.

(Sanjeev Kumar) Judge JAMMU 29.01.2026 Rahul Sharma