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Mohd. Taj vs J&K & Ors
2026 Latest Caselaw 95 J&K

Citation : 2026 Latest Caselaw 95 J&K
Judgement Date : 29 January, 2026

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Jammu & Kashmir High Court

Mohd. Taj vs J&K & Ors on 29 January, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                         Serial No.23


        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

Case: SWP No.491/2009

Mohd. Taj                                          .....Petitioner(s)

                  Through: Mr. Sarfraz Hamid Rather, Advocate

             Vs

J&K & Ors.
                                               ..... Respondent(s)
                  Through: Mr. Vishal Bharti, Dy. AG

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                            ORDER

29.01.2026

1. Learned counsel for the respondents shall keep the

relevant record available on the next date of hearing.

2. List on 19.02.2026.

(Sanjay Dhar) Judge Jammu 29.01.2026 Sneha

 
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