Rounak Ram & Ors vs State & Anr
2026 Latest Caselaw 93 J&K

Jammu & Kashmir High Court

Rounak Ram & Ors vs State & Anr on 29 January, 2026

                                                                                   Serial No. 06

               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                 AT JAMMU

           OWP No. 1099/2007

           Rounak Ram & Ors.                                       .....Appellant(s)/Petitioner(s)


                                        Through: None

                                  vs
           State & Anr.                                                      ..... Respondent(s)
                                        Through: Ms. Jagmeet Kour, Advocate vice
                                                 Mr. Raman Sharma, AAG
                                                 Ms. Nazia Fazal, Advocate vice
                                                 Mrs. Monika Kohli, Sr. AAG

           CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                    ORDER

(29.01.2026)

Due to unsuccessful mediation in the matter, the case has been again listed

before the Bench.

Pleadings are stated to be complete.

List for final hearing on 12.03.2026, awaiting appearance of learned

counsel for the petitioners.

(M A CHOWDHARY) JUDGE

Jammu 29.01.2026 Tarun/PS