Hannia Zahoor And Another vs Union Territory Of J And K And
2026 Latest Caselaw 92 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Hannia Zahoor And Another vs Union Territory Of J And K And on 31 January, 2026

                                                          S. No. 21
                                                          Regular list
    HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR
                        WP(C) 135/2026 CM(277/2026)

HANNIA ZAHOOR AND ANOTHER                        ...Petitioner(s)/Appellant(s)

Through:   Ms. Farzana Rasool, Advocate.
                                      Vs.


UNION TERRITORY OF J AND K AND                               ...Respondent(s)
OTHERS (POLICE / HOME)
Through:

CORAM:
    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE
                                     ORDER

31.01.2026

After arguing for some time, learned counsel for the petitioners

seeks short accommodation. Same is granted as prayed for.

List on 02.02.2026.

(SHAHZAD AZEEM) JUDGE SRINAGAR 31.01.2026 "Hilal"