Ashok Kumar Sharma vs State
2026 Latest Caselaw 79 J&K

Jammu & Kashmir High Court

Ashok Kumar Sharma vs State on 29 January, 2026

                                                                                                   36
                    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT JAMMU


                                                                   202
                                                                           CRA No. 29/2011


            Ashok Kumar Sharma                                           .....Petitioner(s)/Appellant(s)
                                          Through: Mr. G.S Thakur, Advocate.
            q




                                    vs
            State                                                                   .....Respondent(s)
                                          Through: Mr. Raman Sharma, AAG.
            CORAM: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                                      ORDER

29.01.2026

01. Matter could not be heard due to paucity of time.

02. List on 12.03.2026.

(Rajesh Sekhri) Judge

Jammu 29.01.2026 Abinash