Israr Ahmed & Ors vs Union Of India & Ors
2026 Latest Caselaw 77 J&K

Citation : 2026 Latest Caselaw 77 J&K
Judgement Date : 29 January, 2026

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Jammu & Kashmir High Court

Israr Ahmed & Ors vs Union Of India & Ors on 29 January, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                           Serial No.47


         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

Case: WP(C) No.550/2023
        Along with connected matters

Israr Ahmed & Ors.                                 .....Petitioner(s)

                     Through: Mr. Mohsin Bhatt, Advocate

                Vs

Union of India & Ors.
                                                ..... Respondent(s)
                     Through:

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                  ORDER

29.01.2026

1. Due to paucity of time, the matter could not be heard

today.

2. Adjourned.

3. List on 19.02.2026.

(Sanjay Dhar) Judge Jammu 29.01.2026 Sneha

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