Bilal Ahmad Khuroo And Ors vs State Of J&K And Ors
2026 Latest Caselaw 65 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Bilal Ahmad Khuroo And Ors vs State Of J&K And Ors on 27 January, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 3
                                                                                Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                  CM No. 5163/2025 in
                                                  OWP No.1030/2018

                Bilal Ahmad Khuroo and Ors.
                                                                        ..... Appellant/petitioner(s)
                                                       Through: -

                                               Mr. Zubair Ahmad, Advocate

                                                             V/S
                State of J&K and Ors.
                                                                                ..... Respondent(s)

Through: -

Mr. Rabinder Singh, Advocate vice Mr. Parvaiz Lone, Advocate

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 27.01.2026

List before appropriate Bench on 09.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 27.01.2026 "Mohammad Yasin Dar"