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Imran Hussain Giri vs Ut Of J&K & Ors
2026 Latest Caselaw 64 J&K

Citation : 2026 Latest Caselaw 64 J&K
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Imran Hussain Giri vs Ut Of J&K & Ors on 29 January, 2026

Author: Sanjay Dhar
Bench: Sanjay Dhar
                                                                        Regular List

                                                                       Serial No. 07



                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              HCP No. 107/2025

              Imran Hussain Giri
              Th. Mehnaza Begum
                                                                          .....Petitioner

                                    Through: Mr. Irfaan Khan, Advocate.

                                  Vs

              UT of J&K & Ors.
                                                                       .....Respondents

                                    Through: Ms. Chetna Manhas, Assisting Counsel
                                             vice
                                             Mrs. Monika Kohli, Sr. AAG.

              CORAM: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                  ORDER

(29.01.2026)

01. Due to non-availability of Mrs. Monika Kohli, learned

Senior AAG for the respondents, the matter could not be considered

today.

02. Adjourned.

03. List for final hearing on 12.02.2026.

(SANJAY DHAR) JUDGE JAMMU 29.01.2026 Bunty

 
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