Rajab Malla And Ors vs State Of J&K And Ors
2026 Latest Caselaw 60 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Rajab Malla And Ors vs State Of J&K And Ors on 27 January, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 1
                                                                                Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                CM No. 9013/2025 in
                                                OWP No. 646/2016

                Rajab Malla and Ors.
                                                                       ..... Appellant/petitioner(s)
                                                Through: -
                        Ms. Urba, Advocate vice Mr. M. Y. Bhat, Advocate, Advocate
                                                     V/S
                State of J&K and Ors.
                                                                       ..... Respondent(s)

Through: -

Mr. Allaudin Ganai, AAG vice Mr. Mohsin Qadri, Sr. AAG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 27.01.2026

01. Notice, waived by Mr. Allaudin Ganai, learned AAG, appearing

vice Mr. Mohsin Qadri, learned Sr. AAG, on behalf of

respondents. He seeks and is granted two weeks' time to file

objections with copy in advance to other side.

02. List on 23.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 27.01.2026 "Mohammad Yasin Dar"