Abdul Rouf Bhat vs State Of J&K And Ors
2026 Latest Caselaw 59 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Abdul Rouf Bhat vs State Of J&K And Ors on 27 January, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                               Serial No. 2
                                                                               Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                  CM No. 37/2026 in
                                                  OWP No. 736/2018

                Abdul Rouf Bhat
                                                                       ..... Appellant/petitioner(s)
                                                       Through: -
                                                Mr. A. Hanan, Advocate
                                                           V/S
                State of J&K and Ors.
                                                                               ..... Respondent(s)

Through: -

Mr. Hakim Aman Ali, Dy. AG for 1-4 CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 27.01.2026

01. Notice, waived by Mr. Hakim Aman Ali, learned Dy. AG, on

behalf of respondents 1 to 4. He seeks and is granted two weeks'

time to file objections.

02. Notice to respondent No. 5, returnable within two weeks.

03. List on 23.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 27.01.2026 "Mohammad Yasin Dar"