Residents Of Atergam vs Ut Of J And K And Ors
2026 Latest Caselaw 55 J&K/2

Citation : 2026 Latest Caselaw 55 J&K/2
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Residents Of Atergam vs Ut Of J And K And Ors on 27 January, 2026

                                                                                   Serial No. 1
                                                                                Regular Cause List

                         IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                           AT SRINAGAR
                                          CM(178/2026) IN WP(C) 3006/2022
                 RESIDENTS OF ATERGAM
                 (ANWARABAD, REHMATABAD,
                 GUNDMURAJ) RAFIABAD                                      ...Petitioner(s)/Appellant(s).

                 Through:           Mr. Syed Sajad Geelani, Advocate with
                                    Mr. Nazim Khan, Advocate
                                                          Vs.
                 UT OF J AND K AND ORS                                                 ...Respondent(s).

                 Through:

                 CORAM: HON'BLE MR. JUSTICE MOHD YOUSUF WANI, JUDGE
                                                         ORDER

27.01.2026

1. Notice in this application shall be issued to the non-

applicants/respondents through the office of Mr. Alla-ud-Din Ganie, learned AAG, for filing of objections, if any, by the next date of hearing.

2. Heard learned counsel for the applicants/petitioners in respect of the matter and considered his submissions.

3. The non-applicants/respondents are directed to comply in letter and spirit the interim order dated 30.12.2022 of this Court passed in the main petition.

4. The Non-applicant/respondent No. 5-Executive Officer, Municipal Committee, Watergam, Baramulla, shall appear in person before this Court in the matter on the next date of hearing alongwith the relevant record to demonstrate whether he has taken the impugned action in pursuance of the relevant rules and regulations governing solid waste management.

5. List along with main on 07.02.2026.

(MOHD YOUSUF WANI) JUDGE SRINAGAR 27.01.2026 ARIF