Omkar Chand & Ors vs Oriental Insurance Co. Ltd. & Ors
2026 Latest Caselaw 40 J&K

Citation : 2026 Latest Caselaw 40 J&K
Judgement Date : 27 January, 2026

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Jammu & Kashmir High Court

Omkar Chand & Ors vs Oriental Insurance Co. Ltd. & Ors on 27 January, 2026

                                                                                  Serial No. 32

               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT JAMMU
           Mac App No. 142/2024
           Omkar Chand & ors.                                     .....Appellant(s)/Petitioner(s)


                                       Through: Mr. Abhishek Gupta, Advocate

                                 vs
           Oriental Insurance Co. Ltd. & ors.                                ..... Respondent(s)
                                       Through: Mr. D.S Chouhan, Advocate

           CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                   ORDER

(27.01.2026)

Learned counsel for the appellants submits that another appeal bearing Mac

App No. 126/2024 arising out of the impugned judgment is pending and the

present appeal be clubbed with that appeal.

In view of the submission made by learned counsel for the appellants, this

appeal is ordered to be clubbed with Mac App No. 126/2024.

(M A CHOWDHARY) JUDGE

Jammu 27.01.2026 Tarun/PS

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