Romesh Kumar vs J&K Special Tribunal
2026 Latest Caselaw 202 J&K

Jammu & Kashmir High Court

Romesh Kumar vs J&K Special Tribunal on 31 January, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                Sr. No. 7

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

CJ Court
                          Case : LPA No. 7/2026 in
                                OWP No. 1748/2015
                                 CM No. 318/2026
                                 Caveat No. 2478/2025

Romesh Kumar                                       ..... Appellant/Petitioner(s)
                     Through: Mr. G S Thakur, Advocate
                Vs

J&K Special Tribunal, Jammu and others                      ..... Respondent(s)

                     Through: Mr. D R. Khajuria, Sr. Advocate

CORAM: HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                  ORDER

31.01.2026 Having argued the matter at some length, learned counsel for the appellant

prays for a short accommodation to produce the copy of order dated May 21,

1975, passed by the Deputy Commissioner (Collector), Udhampur.

Adjourned to February 02, 2026.

                           (RAJNESH OSWAL)                 (ARUN PALLI)
                                     JUDGE                 CHIEF JUSTICE

Jammu
31.01.2026
Sunita