Ut Of Jk Through Police Station Shopian vs Mohammad Saleem Mir And Another
2026 Latest Caselaw 177 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ut Of Jk Through Police Station Shopian vs Mohammad Saleem Mir And Another on 30 January, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                       S. No. 03
                                                                                       Regular Cause List

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                       CrlM no. 33/2026 in
                                                       CrlA(D) no. 02/2026

                         UT of JK through Police Station Shopian
                                                                               ...Petitioner(s)/Appellant(s)
                         Through: Ms. Maha Majeed, Assisting counsel

                                                                Vs.
                           Mohammad Saleem Mir and another
                                                                               ...Respondent(s)
                         Through:

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                             ORDER

30.01.2026

Issue notice to the respondents returnable within a period of four weeks. Requisites for the same within one week. List on 11.03.2026.

                                                   (SHAHZAD AZEEM)           (SINDHU SHARMA)
                                                           JUDGE                           JUDGE
                    SRINAGAR
                    30.01.2026
                    "Imtiyaz"