Tahira Ul Nisa Th. Bader Ul Nisa vs Ut Of J&K And Others
2026 Latest Caselaw 132 J&K

Citation : 2026 Latest Caselaw 132 J&K
Judgement Date : 30 January, 2026

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Jammu & Kashmir High Court

Tahira Ul Nisa Th. Bader Ul Nisa vs Ut Of J&K And Others on 30 January, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                           Serial No. 23

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU
           CRM(M) No. 651/2021

           Tahira Ul Nisa Th. Bader Ul Nisa                            .....Appellant(s)/Petitioner(s)
           and others
                                            Through: None.
                                     vs
           UT of J&K and others                                                   ..... Respondent(s)
                                            Through: Ms. Nazia Fazal, Advocate vice
                                                     Mr. Eishan Dadichi, GA.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                       ORDER

30.01.2026

1. Status report be filed by the respondents positively by or before the next date of hearing, failing which, the Investigating Officer shall remain present in person along with the CD file on the next date of hearing.

2. Issue notice to the respondent No. 3, to be served through the SHO concerned. The SHO concerned shall ensure that the notice is received back by this Court by or before the next date of hearing, failing which, the SHO concerned shall remain present in person on the next date of hearing.

3. List on 24.03.2026.

4. Interim direction, if any, shall continue till next date of hearing before the Bench.

(RAJNESH OSWAL) JUDGE

Jammu 30.01.2026 Sahil Padha