Tarsem Paul vs State Of J&K & Ors
2026 Latest Caselaw 103 J&K

Citation : 2026 Latest Caselaw 103 J&K
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Tarsem Paul vs State Of J&K & Ors on 29 January, 2026

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                        Serial No.16


        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

Case: SWP No.1118/2018

Tarsem Paul                                      .....Petitioner(s)

                   Through: Mr. Mohd. Raees, Advocate

              Vs

State of J&K & Ors.                           ..... Respondent(s)
                   Through: None.

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                             ORDER

29.01.2026

1. None for the respondents.

2. Await appearance of respondents.

3. List on 12.03.2026.

(Sanjay Dhar) Judge Jammu 29.01.2026 Sneha

Download the LatestLaws.com Mobile App