Swami Brahmamritananda Puri (Ladakh ... vs Union Territory Through Police Station ...
2026 Latest Caselaw 985 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Swami Brahmamritananda Puri (Ladakh ... vs Union Territory Through Police Station ... on 20 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                         Serial No.05
                                                                                         Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                         AT SRINAGAR
                                                              ...
                                                         Bail App 196/2025 CrlM(1460/2025)


                    SWAMI BRAHMAMRITANANDA PURI (LADAKH CASE)

                                                                                             .........Petitioner(s)
                                                        Through:
                                Mr. Anupam Raina, Sr. Advocate with Mr. Ankur Parihar, Advocate.

                                                           Versus
                    UNION TERRITORY THROUGH POLICE STATION DRASS (POLICE / HOME)

                                                                                             ......Respondent(s)
                                                          Through:
                                     Ms. Shagufta, Advocate vice Mr. T. M. Shamsi, DSGI

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                              ORDER

20.02.2026

Objections stand filed by respondents.

Mr. T. M. Shamsi, learned DSGI is directed to appear and assist this

court on the next date of hearing. He is further directed to inform this Court

whether the applicant is cooperating with the respondents or not.

List on 04.05.2026.

Interim direction, if any subsisting, to continue till next date before the

Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 20.02.2026 "Shaista"