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M/S Ibm Associates vs Eswar Therapeutics Pvt Ltd And Anr
2026 Latest Caselaw 983 J&K/2

Citation : 2026 Latest Caselaw 983 J&K/2
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

M/S Ibm Associates vs Eswar Therapeutics Pvt Ltd And Anr on 20 February, 2026

Author: Rahul Bharti
Bench: Rahul Bharti
                                                                120
                                                                Suppl-I



             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR
                            CM(765/2026) in FAO 30/2025
                                 CM(5368/2025).

      M/S IBM ASSOCIATES, PHARMACEUTICAL DISTRIBUTERS TH MANAGING PARTNER.
                                                                 ...Appellant(s)
              Through:   None.

                                        VERSUS
      ESWAR THERAPEUTICS PVT LTD AND ANR.
                                                           ...Respondent(s)
              Through:   Mr. Aijaz Ahmad Chesti, Advocate.

CORAM:
              HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE.
                                   ORDER

20.02.2026

01. For the reasons set out in the applicationCM No. 765/2026

seeking preponement, the same is allowed.

02. List on 10th March, 2026.

(RAHUL BHARTI) JUDGE

SRINAGAR 20.02.2026 Bisma Jan.

Suppl-I

HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT SRINAGAR CrlM(141/2026) in CRM(M) 400/2025 CrlM(1448/2025).

RUBEENA BANO AND ORS.

...Applicant(s)/Petitioner(s) Through: Mr. Naseer, Advocate vice Mr. Tasaduq H. Khawja, Senior Advocate.

VERSUS UNION TERRITORY THROUGH POLICE STATION PATTAN.

...Respondent(s) Through: None.

CORAM:

HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE.

ORDER 20.02.2026

01. For the reasons set out in the application CrlM No. 141/2026

seeking preponement, the same is allowed.

02. List on 10th March, 2026.

(RAHUL BHARTI) JUDGE

SRINAGAR 20.02.2026 Bisma Jan.

 
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