Anju Kumari And Ors vs Shah Mohammad And Ors
2026 Latest Caselaw 983 J&K

Jammu & Kashmir High Court

Anju Kumari And Ors vs Shah Mohammad And Ors on 19 February, 2026

                                                                        Sr. No. 148


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

MA No. 489/2014


Anju Kumari and Ors.                           ..... Petitioner(s)/ Appellant(s)

q
                       Through: None
                vs
Shah Mohammad and Ors.                                     ..... Respondent(s)
                       Through: None
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

19.02.2026

01. It has already been observed by this Court vide order dated 17.07.2025,

during the first drive of mediation that present case does not admit of a

scope for mediation.

02. List in regular cause list on 02.04.2026.

(Rajesh Sekhri) Judge

Jammu 19.02.2026 Riya Kochhar