Nahida Mushtaq vs High Court Of J&K And Ladakh And Another
2026 Latest Caselaw 979 J&K/2

Citation : 2026 Latest Caselaw 979 J&K/2
Judgement Date : 20 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Nahida Mushtaq vs High Court Of J&K And Ladakh And Another on 20 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                        S. No. 01
                                                                                        Suppl Cause List-1

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                     WP(C) no. 988/2025 c/w
                                                      WP(C) no. 2395/2025
                         Nahida Mushtaq
                                                                                ...Petitioner(s)/Appellant(s)
                         Through: Mr. Sajid Bhat, Advocate vice
                                  Mr. M. Y. Bhat, Sr. Advocate
                                                                 Vs.
                           High Court of J&K and Ladakh and another
                                                                                 ...Respondent(s)
                         Through: Mr. M. I. Qadiri, Sr. Advocate for R-1

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE MOHD YOUSUF WANI, JUDGE

                                                              ORDER

20.02.2026

Objections stand filed.

Petitioner has also filed his rejoinder to the objections. Supplementary affidavit in terms of order dated 06.11.2025 has also been filed. Copy of the same be provided to counsel for the respondents.

List on 27.03.2026

Objections to the writ petition be filed within a period of four weeks. There is no representation on behalf of the respondents 2,3,4,5,6& 7. Await their appearance.

List as above.


                                                     (MOHD YOUSUF WANI)            (SINDHU SHARMA)
                                                                JUDGE                           JUDGE
                    SRINAGAR
                    20.02.2026
                    "Imtiyaz"