Sharda Kumar And Anr vs Union Of India And Ors
2026 Latest Caselaw 966 J&K/2

Citation : 2026 Latest Caselaw 966 J&K/2
Judgement Date : 19 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Sharda Kumar And Anr vs Union Of India And Ors on 19 February, 2026

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                          S. No. 71
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR

                              WP(C) 123/2024
SHARDA KUMAR AND ANR                           ...Petitioner/Appellant(s)

Through: None
                                     Vs.

UNION OF INDIA AND ORS.                                ...Respondent(s)

Through: Mr. T. M. Shamsi, DSGI.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                 ORDER

19.02.2026 None appears for the petitioners. Await appearance. Adjourned. List on 02.04.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 19.02.2026 Ishaq

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