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Falil Ur Rehman vs Union Territory Of J And K And Ors
2026 Latest Caselaw 964 J&K/2

Citation : 2026 Latest Caselaw 964 J&K/2
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Falil Ur Rehman vs Union Territory Of J And K And Ors on 19 February, 2026

Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
                                                           S. No. 66
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR

                              WP(C) 1056/2020
FALIL UR REHMAN                                 ...Petitioner/Appellant(s)

Through: None
                                        Vs.

UNION TERRITORY OF J AND K AND ORS.                     ...Respondent(s)

Through: None
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                 ORDER

19.02.2026 None appears for the parties. Await appearance. Adjourned. List on 02.04.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 19.02.2026 Ishaq

 
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