Citation : 2026 Latest Caselaw 944 J&K/2
Judgement Date : 19 February, 2026
S. No. 78
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
SWP 561/2016
PARVAIZ AHMAD DAR ...Petitioner/Appellant(s)
Through: None
Vs.
JK STATE ROAD TRANSPORT AND ORS ...Respondent(s)
Through: None.
CORAM:
HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
19.02.2026 None appears for the parties. Await appearance. Adjourned. List on 09.04.2026.
(JAVED IQBAL WANI) JUDGE SRINAGAR 19.02.2026 Ishaq
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!