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Aisha Gaffar vs Social Welfare
2026 Latest Caselaw 937 J&K/2

Citation : 2026 Latest Caselaw 937 J&K/2
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Aisha Gaffar vs Social Welfare on 19 February, 2026

Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
                                                         S. No. 76
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR

                               SWP 439/2014
AISHA GAFFAR                                  ...Petitioner/Appellant(s)

Through: None
                                     Vs.

SOCIAL WELFARE                                        ...Respondent(s)

Through: Mr. Waseem Gull, GA.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                 ORDER

19.02.2026 None appears for the petitioner. Await appearance. Adjourned. List on 02.04.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 19.02.2026 Ishaq

 
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