Shabir Ahmad Dar And Others vs State Of Jk And Ors
2026 Latest Caselaw 936 J&K/2

Citation : 2026 Latest Caselaw 936 J&K/2
Judgement Date : 19 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Shabir Ahmad Dar And Others vs State Of Jk And Ors on 19 February, 2026

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                         S. No. 79
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR

                               SWP 805/2016
SHABIR AHMAD DAR AND OTHERS                   ...Petitioner/Appellant(s)

Through: None.
                                     Vs.

STATE OF JK AND ORS                                   ...Respondent(s)

Through: Mr. Zahid Qais Noor, GA.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                 ORDER

19.02.2026 None appears for the petitioners. Await appearance. Adjourned. List on 09.04.2026.

(JAVED IQBAL WANI) JUDGE SRINAGAR 19.02.2026 Ishaq

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