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Mohammad Fareed Sheikh And Ors.(Senior ... vs Union Territory Of J And K And Ors. ...
2026 Latest Caselaw 926 J&K/2

Citation : 2026 Latest Caselaw 926 J&K/2
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Fareed Sheikh And Ors.(Senior ... vs Union Territory Of J And K And Ors. ... on 19 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                       Serial No.29
                                                                                       Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                         AT SRINAGAR
                                                              ...
                                             WP(C) 2614/2021 CM(3623/2023) CM(8197/2021).


                    MOHAMMAD FAREED SHEIKH AND ORS.(SENIOR CITIZEN)

                                                                                        .........Petitioner(s)
                                                          Through:
                                                           None.

                                                           Versus
                    UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT)

                                                                                        ......Respondent(s)
                                                         Through:
                                                Mr. H. Aman Ali, Dy.AG for R1 and R2.
                                                 Mr. Waseem Gul, GA for R3 and R4

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                              ORDER

19.02.2026

1. Mr. H. Aman Ali, learned Dy. AG, seeks and is granted last and final

opportunity of four weeks for filing the counter affidavit, with an

advance copy to the counsel for the other side.

2. Rejoinder, if any, shall be filed within a period of two weeks thereafter.

3. List on 14.05.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 19.02.2026 "Shaista"

 
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