Mst. Sara And Others(Senior Citizen) vs State Of Jk And Others (Revenue)
2026 Latest Caselaw 923 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mst. Sara And Others(Senior Citizen) vs State Of Jk And Others (Revenue) on 19 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                   Serial No.20
                                                                                   Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                       AT SRINAGAR
                                                            ...
                                                     OWP 182/2017
                    MST. SARA AND OTHERS(SENIOR CITIZEN)

                                                                                    .........Petitioner(s)
                                                       Through:
                                             Mr. Rizwan-ul-Zaman, Advocate.

                                                         Versus
                    STATE OF JK AND OTHERS (REVENUE)

                                                                                    ......Respondent(s)
                                                       Through:
                                  Mr. Arshid Ahmad, Advocate vice Mr. P. S. Ahmad, Advocate

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                            ORDER

19.02.2026

1. Learned counsel appearing for the respondents seeks a short

adjournment on the ground that the learned arguing counsel is

indisposed today.

2. Adjourned as prayed for.

3. List on 30.04.2026.

4. Interim direction(s), if any subsisting, shall continue till the next date

before the Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 19.02.2026 "Shaista"