Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mst. Saleema And Others(Senior ... vs State Of Jk And Ors (Revenue)
2026 Latest Caselaw 921 J&K/2

Citation : 2026 Latest Caselaw 921 J&K/2
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Mst. Saleema And Others(Senior ... vs State Of Jk And Ors (Revenue) on 19 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                      Serial No.21
                                                                                      Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                         AT SRINAGAR
                                                              ...
                                                  OWP 531/2017 CM(5070/2019) CM(7769/2024)


                    MST. SALEEMA AND OTHERS(SENIOR CITIZEN)

                                                                                       .........Petitioner(s)
                                                       Through:
                                      Ms. Tabinda, Advocate vice Mr. Shuja-ul-haq, Advocate.

                                                           Versus
                    STATE OF JK AND ORS (REVENUE)

                                                                                       ......Respondent(s)
                                                   Through:
                    Ms. Maha Majeed, Assisting Counsel vice Mr. Mohsin Qadiri, Sr. AAG
                                                for R1 to R4
                    Mr. Irshad Indrabi, Advocate vice Ms. Sabeen Naveed, Advocate for R5.
                    CORAM:
                           HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                              ORDER

19.02.2026

1. Despite availing umpteen opportunities, the respondents have failed to

file objections to CM No. 7769/2024 seeking arrayal of legal heirs of

respondent No. 10 in the present petition.

2. Learned counsel for the petitioners is directed to update the memo of

parties by or before the next date of hearing.

3. List on 07.05.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 19.02.2026 "Shaista"

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter