Syed Farooq Ahmad Andrabi And Anr vs Ut Of J&K And Ors
2026 Latest Caselaw 918 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Syed Farooq Ahmad Andrabi And Anr vs Ut Of J&K And Ors on 19 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                 Serial No. 3
                                                                                 Regular List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                     WP(C) 2361/2023

                Syed Farooq Ahmad Andrabi and Anr.
                                                                        ..... Appellant/petitioner(s)
                                                    Through: -
                        Mr. Syed Faisal Qadri, Sr. Advocate with Numan Zargar, Advcoate

                                                            V/S
                UT of J&K and Ors.
                                                                                ..... Respondent(s)

Through: -

Mr. Z. A. Qureshi, Sr. Advocate with Ms. Rehana, Advocate for R-9 Mr. Sheikh Umar Farooq, Advocate for R-8 Mr. Allaudin Ganai, AAG for R-2

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 19.02.2026

01. Reply stands filed by respondents 1, 3 to 6 and 9.

02. Learned counsel for the respondents 2 and 8, seek and are granted

two weeks' time to file counter affidavit with copy in advance to

other side. Rejoinder, if any, within two weeks thereafter.

03. List on 12.03.2026.

04. Interim direction dated 11.09.2023, shall continue till next date of

hearing before the Bench.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 19.02.2026 "Mohammad Yasin Dar"