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Shubham Sudan & Ors vs Jaswant Singh
2026 Latest Caselaw 914 J&K

Citation : 2026 Latest Caselaw 914 J&K
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Shubham Sudan & Ors vs Jaswant Singh on 18 February, 2026

                                                                      Sr. No. 166


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

                                                        TrP (Crl) No.02/2026

                  CR




Shubham Sudan & Ors.                                  .....Petitioner/Applicant(s)

                       Through:          Mr. Abhishek Wazir, Advocate.

                 Vs

Jaswant Singh                                                ..... Respondent(s)
                       Through:

CORAM:         HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

18.02.2026

01. Issue notice to the respondent, returnable within two weeks. Requisites for

service within one week.

02. Dasti service is also permitted.

03. List on 09.03.2026.

(Rajesh Sekhri) Judge Jammu 18.02.2026 Eva

 
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