Divya Gandotra And Ors vs Ut Of J&K And Ors
2026 Latest Caselaw 912 J&K

Jammu & Kashmir High Court

Divya Gandotra And Ors vs Ut Of J&K And Ors on 18 February, 2026

                                                                         Sr. No. 159


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

Bail App No. 24/2026


Divya Gandotra and Ors.                         ..... Petitioner(s)/ Appellant(s)

q
                       Through: Mr. Rishav Vaid, Advocate
                  vs
UT of J&K and Ors.                                          ..... Respondent(s)
                       Through: Ms. Shazia Asaf, Advocate vice
                                Mr. P. D. Singh, Dy. AG
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

18.02.2026

01. Learned counsel for the petitioners seeks and is granted some time to

assist the Court.

02. List on 23.02.2026.

(Rajesh Sekhri) Judge

Jammu 18.02.2026 Riya Kochhar