M/S Babli Devi vs Ut Of J&K & Ors
2026 Latest Caselaw 870 J&K

Citation : 2026 Latest Caselaw 870 J&K
Judgement Date : 17 February, 2026

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Jammu & Kashmir High Court

M/S Babli Devi vs Ut Of J&K & Ors on 17 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                Sr. No. 16
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                  WP(C) No. 2819/2023


                  M/S Babli Devi.                                  .... Appellant(s)/Petitioner(s)

                                              Through:-   None.


                                        V/s

                  UT of J&K & Ors.                                           .....Respondent(s)

                                              Through:-   None.

                  CORAM : HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

17.02.2026

1. The matter cannot be settled through mediation.

2. Adjourned.

3. List on 21.04.2026.

(Rajnesh Oswal) Judge JAMMU 17.02.2026 NEHA-1

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