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Mohammad Yousuf Bhat(Senior Citizen) vs Union Territory Of J And K (Revenue) And ...
2026 Latest Caselaw 857 J&K/2

Citation : 2026 Latest Caselaw 857 J&K/2
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Yousuf Bhat(Senior Citizen) vs Union Territory Of J And K (Revenue) And ... on 18 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                                      Serial No.33
                                                                                      Regular cause list
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                        AT SRINAGAR
                                                             ...
                                                        WP(C) 268/2025 CM(616/2025)

                    MOHAMMAD YOUSUF BHAT(SENIOR CITIZEN)

                                                                                       .........Petitioner(s)
                                                      Through:
                                             Mr. Mohammad Amin, Advocate.

                                                          Versus
                    UNION TERRITORY OF J AND K (REVENUE) AND ORS

                                                                                      ......Respondent(s)
                                                      Through:
                         Mr. Waseem Gul, GA vice Mr. Mohsin Qadiri, Sr. AAG for R1 to R6.
                         Mr. N. H. Shah, Sr. Advocate with Ms. Swaiba, Advocate for R7 & R8

                    CORAM:
                        HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                                             ORDER

18.02.2026

1. Learned counsels appearing for the respondents seek and are granted a

last and final opportunity of four weeks to file reply/response, with an

advance copy to the counsel for the other side.

2. Interim direction dated 12.02.2025 shall continue till the next date

before the Bench.

3. List on 24.04.2025.

(MOKSHA KHAJURIA KAZMI) JUDGE Srinagar 18.02.2026 "Shaista"

 
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