Irfan Ahmad Wani And Another vs Jammu And Kashmir Bank Limited
2026 Latest Caselaw 847 J&K/2

Citation : 2026 Latest Caselaw 847 J&K/2
Judgement Date : 17 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Irfan Ahmad Wani And Another vs Jammu And Kashmir Bank Limited on 17 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                    S. No. 41
                                                                                    Suppl Cause List-1

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                       WP(C) 279/2026
                                                       CM(696/2026)
                         IRFAN AHMAD WANI AND ANOTHER
                                                                            ...Petitioner(s)/Appellant(s)
                         Through: Mr. Sikander Hayat, Advocate

                                                              Vs.
                           JAMMU AND KASHMIR BANK LIMITED
                           AND ANOTHER                                       ...Respondent(s)
                         Through: Ms. Heena Baqal, Advocate

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                           ORDER

17.02.2026

Notice.

Notice is accepted by Ms. Heena Baqal, appearing for the respondents. List on 07.04.2026.

Meanwhile, subject to petitioners depositing 50% of outstanding balance amount dated 31.05.2024, within a period of six weeks, further proceedings pursuant to the impugned order dated 29.12.2025, shall stay.



                                                  (SHAHZAD AZEEM)          (SINDHU SHARMA)
                                                          JUDGE                         JUDGE
                    SRINAGAR
                    17.02.2026
                    "Imtiyaz"