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Shaveta Khatri And Ors vs State Of J And K And Ors. (Home
2026 Latest Caselaw 844 J&K/2

Citation : 2026 Latest Caselaw 844 J&K/2
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Shaveta Khatri And Ors vs State Of J And K And Ors. (Home on 17 February, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                               Serial No. 7
                                                             Special Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                        WP(C) 1942/2019CM(3740/2019)c/w
                      i)OWP 404/2019 CM(2104/2019[1/2019])
SHAVETA KHATRI AND ORS.                               ...Appellant(s)/Petitioner(s)

Through:   None
                                      Vs.

STATE OF J AND K AND ORS. (HOME
                                                                   ...Respondent(s)
DEPARTMENT)
Through: None

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

17.02.2026

1. None present.

2. Await appearance.

3. Adjourned.

4. List on 23.03.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

17.02.2026 "Misba"

 
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