Sheri Kashmir Institute Of Medical vs Mehrun Nisa & Ors
2026 Latest Caselaw 838 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Sheri Kashmir Institute Of Medical vs Mehrun Nisa & Ors on 17 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                          Serial No. 13
                                                                        REGULAR CAUSE LIST

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR

                                                       LPA 106/2024
                                                     In SWP 1714/201
                                                    c/w i)LPA 69/2024

                         Sheri Kashmir Institute of Medical          ...Appellant/Petitioner(s)
                         Sciences & Anr.

                         Through:     Mr. Hakim Aman Ali, Dy. AG for The Appellants in
                                      LPA 106/2024.

                                                           Vs.

                          Mehrun Nisa & Ors.                                     ...Respondent(s)

                         Through:     Mr. Z. A. Shah, Senior Advocate with
                                      Mr. A. Hanan, Advocate in LPA 106/2024.
                          CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                                        ORDER

17.02.2026

01. Heard in part.

02. List for continuation of arguments on 4th March, 2026.

                                         (SHAHZAD AZEEM)                (SINDHU SHARMA)
                                              JUDGE                          JUDGE
                         SRINAGAR:
                         17.02.2026
                         "HAMID"