Maj. Wasif Majied Tak vs Union Of India Th. Defence Secretary And
2026 Latest Caselaw 835 J&K/2

Citation : 2026 Latest Caselaw 835 J&K/2
Judgement Date : 17 February, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Maj. Wasif Majied Tak vs Union Of India Th. Defence Secretary And on 17 February, 2026

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                            1

                       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                      AT SRINAGAR
                                 (THROUGH VIRTUAL MODE)

     CJ Court
                                    Case No: CM No. 259/2026 in
                                             LPA No. 6/2026



     Maj. Wasif Majied Tak                                    ...Petitioner(s)/Appellant(s)

                               Through:     Mr. I. A. Parray, Advocate

                                             v/s

     Union of India Th. Defence Secretary and                 .... Respondent(s)
     ors.
                       Through:     Ms. Rehana Qayoom, Assisting counsel vice
                                    Mr. T. M. Shamsi, DSGI

     CORAM: HON'BLE THE CHIEF JUSTICE
            HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.

                                             ORDER

17.02.2026

1. Adjourned to 23.02.2026.

(RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE Jammu: