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Nazir Ahmad Khan Th.His Brother vs Union Territory Of J And K And Ors
2026 Latest Caselaw 829 J&K/2

Citation : 2026 Latest Caselaw 829 J&K/2
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Nazir Ahmad Khan Th.His Brother vs Union Territory Of J And K And Ors on 17 February, 2026

Author: Rahul Bharti
Bench: Rahul Bharti
                                                              09
                                                              Regular



             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR
                                HCP 230/2025.

      NAZIR AHMAD KHAN TH.HIS BROTHER.
                                                   ...Applicant(s)/Petitioner(s)
              Through:    Mr. Azhar Lodhi, Advocate.

                                       VERSUS
      UNION TERRITORY OF J AND K AND ORS.
                                                            ...Respondent(s)
              Through:    Mr. Ilyas Nazir Laway, GA.

CORAM:
              HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE.
                                   ORDER

17.02.2026

01. Mr. Ilyas Nazir Laway, learned Government Advocate

appearing for the respondents submits that the detention

record would be made available for the perusal of this Court

on the next date of hearing. Adjourned.

02. List on 9th March, 2026.

(RAHUL BHARTI) JUDGE

SRINAGAR 17.02.2026 Bisma Jan.

 
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