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Mohd. Mansha vs Ut Of J & K & Ors
2026 Latest Caselaw 823 J&K

Citation : 2026 Latest Caselaw 823 J&K
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Mohd. Mansha vs Ut Of J & K & Ors on 16 February, 2026

Author: Sanjeev Kumar
Bench: Sanjeev Kumar
                                                                     Sr. No. 17



        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

WP (C) No. 2516/2024

Mohd. Mansha                                        .....Applicant(s)/Petitioner(s)

                                 Through :- None

                          v/s
UT of J & K & Ors.                                             .....Respondent(s)

                                 Through :- None


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                      ORDER

16.02.2026

None for the parties.

Await appearance.

List again on 04.03.2026.

(Sanjeev Kumar) Judge JAMMU 16.02.2026 Manan

 
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