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Ut Of J&K vs Mohd. Anzar
2026 Latest Caselaw 819 J&K

Citation : 2026 Latest Caselaw 819 J&K
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Ut Of J&K vs Mohd. Anzar on 16 February, 2026

                                                                      Sr. No. 04


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

CRM(M) No. 121/2026


UT of J&K                                    ..... Petitioner(s)/ Appellant(s)


q
                     Through: Mr. P. D. Singh, Dy. AG
                vs
Mohd. Anzar                                              ..... Respondent(s)
                     Through:
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                 ORDER

16.02.2026

01. Issue notice to the respondent, returnable within four weeks. Requisite

steps for service be taken within one week.

02. List on 17.04.2026.

(Rajesh Sekhri) Judge

Jammu 16.02.2026 Riya Kochhar

 
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