Tariq Ahmad Dar And Others vs Union Territory Through Police
2026 Latest Caselaw 808 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Tariq Ahmad Dar And Others vs Union Territory Through Police on 17 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                       S. No. 37
                                                                                       Suppl Cause List-1

                           IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                       CrlM(128/2026) IN
                                                        CrlA(D) 7/2026
                                                        CrlM(129/2026)
                         TARIQ AHMAD DAR AND OTHERS
                                                                               ...Petitioner(s)/Appellant(s)
                         Through: Mr. Saif Ul Islam Malik, Advocate

                                                                Vs.
                           UNION TERRITORY THROUGH POLICE
                           STATION HAJIN                                       ...Respondent(s)
                         Through:

                         CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                                             ORDER

17.02.2026

CrlM(128/2026) This is an application seeking condonation of delay of 20 days in filing the above titled appeal.

For the reasons stated in the application, coupled with the submissions made at bar, we find sufficient cause for condoning the delay, accordingly, delay of 20 days in filing the above titled appeal is condoned. CrlM is disposed of.

CrlA(D) 7/2026 CrlM(129/2026)

Issue notice to the respondents returnable within a period of four weeks. Requisite steps for the same within a period of one week. List on 30.03.2026.

                                                   (SHAHZAD AZEEM)           (SINDHU SHARMA)
                                                           JUDGE                           JUDGE
                    SRINAGAR
                    17.02.2026
                    "Imtiyaz"